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[Cites 0, Cited by 0] [Section 421(4)] [Section 421] [Entire Act]

State of Telangana - Subsection

Section 421(4)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)The word 'structure' in this section shall include a tramcar, omnibus and any other vehicle and any movable board used primarily as an advertisement or an advertising medium;and