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[Cites 0, Cited by 0] [Section 10A(6)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(6)(g) in The Jadavpur University Act, 1981

(g)has been convicted by a Court of law for any offence within the concept and meaning of the C.ode of Criminal Procedure, 1974(2 of 1974);