Madhya Pradesh High Court
Neeraj Jaiswal vs The State Of Madhya Pradesh on 25 November, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-13681-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 25-11-2024 Parties through their counsel.
The matter is to be heard finally. List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA SUDHIR DAS Signing time: 25-11-2024 17:28:03