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[Cites 0, Cited by 0] [Section 144(3)] [Section 144] [Entire Act]

Union of India - Subsection

Section 144(3)(b) in The Coal Mines Regulations, 2017

(b)with water in such manner and at such intervals as will ensure that the dust on the floor, roof and sides and on any support or structure is always combined with not less than 30 per cent. by weight of water in intimate mixture; or