Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2667-2013 (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) 27 Jabalpur, Dated : 27-03-2018 List after one week along with other connected cases.
(J.K. MAHESHWARI) sh JUDGE e Digitally signed by ad PRADYUMNA BARVE Date: 2018.03.27 Pr 15:43:49 +05'30' PB a hy ad M of rt ou C h ig H