Himachal Pradesh High Court
Ram Pyari Devi vs . The Ld. Financial Commissioner on 4 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Ram Pyari Devi vs. The Ld. Financial Commissioner (Appeal) Govt. of HP and others CWP No.126 of 2023 .
04.05.2023 Present: Mr. Sanjay Kumar Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondent/State.
r to Mr. Sanjay Kumar Sharma, Advocate, for the petitioner submits that this case is to be argued by Mr. Raj Kumar, Advocate. However, the counsel is not present. List on 15.6.2023.
( Tarlok Singh Chauhan )
Acting Chief Justice
( Virender Singh )
May 04, 2023 (KS) Judge
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