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[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(9)(c) in Andhra Pradesh Building Rules - 2012

(c)Building Plan and Application shall be invariably signed by the owner of the property, builder if any, the Architect and the Structural Engineer who designed the structure. They shall give their present and permanent addresses.