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[Cites 0, Cited by 0] [Section 78] [Entire Act]

NCT Delhi - Subsection

Section 78(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)The jails having a female Ward, there shall be a female Assistant Superintendent and matron, who shall, subject to the control of the Superintendent and Deputy Superintendent, have complete charge of all female prisoners at any time committed to, or detained in, the jail.