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Supreme Court - Daily Orders

Kerala State Road Transport ... vs Suresh Kumar And Ors Etc on 8 August, 2014

     ITEM NO.33                             COURT NO.8                  SECTION XIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos. 20032-20035/2014

     (Arising out of impugned final judgment and order dated 21/02/2014
     in WA No. 165/2014,WA No. 177/2014, WA No. 169/2014, WA No. 164/2014
     passed by the High Court Of Kerala At Ernakulam)

     KERALA STATE ROAD TRANSPORT CORPORATION                             Petitioner(s)

                                                   VERSUS

     SURESH KUMAR AND ORS ETC                                            Respondent(s)

     (With appln. (s) for exemption from filing o.t. and interim relief)

     Date : 08/08/2014 These petitions were called on for hearing today.

     CORAM :                    HON’BLE MR. JUSTICE DIPAK MISRA
                                HON’BLE MR. JUSTICE V. GOPALA GOWDA

     For Petitioner(s)                Mr. Haris Beeran, Adv.
                                      Mr. Mushtaq Salim, Adv.
                                      Mr. Radha Shyam Jena, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed.





               (NAVEEN KUMAR)                                         (RENUKA SADANA)
                COURT MASTER                                           COURT MASTER




Signature Not Verified

Digitally signed by
Naveen Kumar
Date: 2014.08.08
16:20:18 IST
Reason: