Supreme Court - Daily Orders
Kerala State Road Transport ... vs Suresh Kumar And Ors Etc on 8 August, 2014
ITEM NO.33 COURT NO.8 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 20032-20035/2014
(Arising out of impugned final judgment and order dated 21/02/2014
in WA No. 165/2014,WA No. 177/2014, WA No. 169/2014, WA No. 164/2014
passed by the High Court Of Kerala At Ernakulam)
KERALA STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
SURESH KUMAR AND ORS ETC Respondent(s)
(With appln. (s) for exemption from filing o.t. and interim relief)
Date : 08/08/2014 These petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Radha Shyam Jena, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(NAVEEN KUMAR) (RENUKA SADANA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Naveen Kumar
Date: 2014.08.08
16:20:18 IST
Reason: