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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(ii) in Telangana Jagirdars Debt Settlement Act, 1952

(ii)on an award other than an award specified in clause (iii)- Re.1 for every hundred rupees, or part thereof, of the amount of the award, subject to a maximum of Rs.50;