Section 28(2)(iv) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2)(iv) in Rajasthan Co-operative Societies Rules, 2003

(iv)Decision regarding action to be taken for conduct of election to the committee in accordance with the Act and the bye-laws, to follow the first (protein) committee formed under the proviso to sub-section (1) of section 27 :

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State of Rajasthan - Subsection

Section 28(2)(iv) in Rajasthan Co-operative Societies Rules, 2003