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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(7) in Andhra Pradesh Denatured Spirit and Denatured Spirituous Preparations Rules, 1971

(7)The licensed premises shall be kept open for business or for inspection by Excise Officers on all days except on weekly holidays or such other days on which the Commissioner may order closure.