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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(17) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(17)The Convener, Architecture Admissions shall prepare the final list of candidates, admitted Institution-wise and send the same to Concerned Universities, Institutions and AFRC.