Gujarat High Court
Akhed Ashok Bhimabhai vs State Of Gujarat on 30 July, 2021
Author: A. S. Supehia
Bench: A.S. Supehia
C/SCA/10195/2021 ORDER DATED: 30/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 10195 of 2021
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AKHED ASHOK BHIMABHAI
Versus
STATE OF GUJARAT
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Appearance:
MR SL VAISHYA(960) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4,5
MR SAHIL TRIVEDI, AGP (99) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 30/07/2021
ORAL ORDER
Rule.
(A. S. SUPEHIA, J) MAYA S. CHAUHAN Page 1 of 1 Downloaded on : Mon Aug 02 20:45:54 IST 2021