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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(6)(iii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(iii)The minimum height of the ceiling of any basement shall be 0.9 metre and maximum 1.2 metres above the average surrounding ground level;