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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)the manner of recruitment of, the salary and allowances payable to and other conditions of service of the Secretary, officer and other employees of the Commission, under sub-section (2) of Section 13;