Madhya Pradesh High Court
Datar Singh vs The State Of Madhya Pradesh on 7 February, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
01 HIGH COURT OF MADHYA PRADESH MCRC No.10890/2016 (Datar Singh & Ors. vs. State of M.P. & Anr.) Gwalior, Dated: 07/2/2022 Heard through video conferencing.
List along with CRR No.412/2022.
ALOK Digitally signed (Rajeev Kumar Shrivastava) by ALOK KUMAR KUMAR Date: 2022.02.08 12:22:17 +05'30' Judge AKS