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Madhya Pradesh High Court

Piyush Tiwari vs M/S Poorvi Timber Store Thr on 9 February, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-21813-2017 (PIYUSH TIWARI Vs M/S POORVI TIMBER STORE THR) 3 Gwalior, Dated : 09-02-2018 Shri Nirmal Sharma, learned counsel for the petitioner prays for time.

On his request, case is adjourned.

sh (VIVEK AGARWAL) e JUDGE ad Pr a hy mani ad M Digitally signed by SUBASRI MANI Date: 2018.02.10 15:51:26 +05'30' of rt ou C h ig H