Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Arunachal Pradesh - Subsection Section 5(2)(f) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011 (f)advise the municipal bodies and panchayat on upgradation of their status and alteration of boundaries ;