Himachal Pradesh High Court
Gm Northern Railway vs . Balbir Singh & Others on 5 July, 2023
Author: Virender Singh
Bench: Virender Singh
GM Northern Railway Vs. Balbir Singh & Others .
RFA No.122 of 2022 05.07.2023 Present: Mr. Virbahadur Verma, Central Government Counsel, for the appellant.
Mr. Mohinder Zharaick, Additional Advocate General for respondent No.3. Mr. Gurinder Singh Parmar, Advocate for respondents No.4 to 6.
Appeal against respondent No.7 abated. None for respondent No.8.
rMr. Ajay Thakur, Advocate vice Mr. Atharv Sharma, Advocate for respondent No.9.
Steps for the service of respondents No.1 and 2 be taken within a period of seven days. Thereafter notices be issued to them for 6th September, 2023.
(Virender Singh) Judge July 05, 2023(ps) ::: Downloaded on - 05/07/2023 20:56:12 :::CIS