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Supreme Court - Daily Orders

Pankaj Kr. Mishra vs Union Of India on 22 November, 2017

Bench: Kurian Joseph, Amitava Roy

     ITEM NO.2                                 COURT NO.5              SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 10342/2015
     (Arising out of impugned final judgment and order dated 21-01-2015
     in WPC No. 209/2013 passed by the High Court Of Delhi At New Delhi)

     PANKAJ KR. MISHRA & ORS.                                              Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                              Respondent(s)
     Date : 22-11-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE AMITAVA ROY

     Counsel for the
     parties                           Mr.   Parag P. Tripathi, Sr. Adv.
                                       Mr.   Mahesh Agarwal, Adv.
                                       Mr.   Ankur Saigal, Adv.
                                       Mr.   Srinivasan Ramaswamy, Adv.
                                       Mr.   Aljo Joseph, Adv.
                                       Mr.   Abhinav Agarwal, Adv.
                                       Mr.   Rajesh Kumar, Adv.
                                       Mr.   E. C. Agrawala, AOR

                                       Mr. Anil Shrivastav, AOR
                                       Mr. Rituraj Biswas, Adv.

                                       Mrs. V. Mohana, Sr. Adv.
                                       Mr. A. K. Srivastava, Adv.
                                       Mr. Ritesh Kumar, Adv.
                                       Mr. M. K. Maroria, Adv.

                                       Ms. Jyoti Dutt, Adv.
                                       Mr. Anil Shrivastav, Adv.

                                        Ms. Vernika Tomar, AOR

                                        Ms. Sushma Suri, AOR

                   UPON hearing the counsel the Court made the following
                                            O R D E R

The matter is released from part heard.

Signature Not Verified

List on 07.12.2017.

Digitally signed by JAYANT KUMAR ARORA Date: 2017.11.23 16:36:34 IST Reason:

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR