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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(2) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(2)Where several persons claim to be entitled to the compensation, the Board, the General Manager or the officer, as the case may be, determining the amount of compensation under sub-section (1) shall also determine the persons who, in its or his opinion, are so entitled and apportion the amount among them.