Rajasthan High Court - Jaipur
Shri Rajesh Gehlot S/O Shri Omprakash ... vs Shri Goodwin Charlie S/O Shri Charlie on 3 December, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 20666/2018
Shri Rajesh Gehlot S/o Shri Omprakash Gehlot
----Petitioner
Versus
Shri Goodwin Charlie S/o Shri Charlie
----Respondent
For Petitioner(s) : Mr. Rajesh Kapoor For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/12/2018 As prayed, list the matter after two weeks. Interim order, if any, already operating shall continue, till the next date.
(VEERENDR SINGH SIRADHANA),J Pcg/59 Powered by TCPDF (www.tcpdf.org)