Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115(1)(i) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(i)if filed by the plaintiff or one of several plaintiffs, with the capital letter `A' followed by a numeral Al, A2, A3 etc.;