Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] State of Himachal Pradesh - Section Section 50 in The Himachal Pradesh Excise Act, 2011 50. Attempt to commit or abet offences punishable. - Whoever attempts to commit or abets any offence punishable under this Act shall be liable to the punishment provided for the offence.
