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State of Meghalaya - Section

Section 46 in The Meghalaya Cinemas (Regulation) Rules

46. Enclosure, general precautions in.

- The management and the cinematograph operators shall take all due precautions for the prevention of accidents and shall abstain from any act whatever which tends to cause fire and is not reasonable necessary for the purpose of the exhibition, no unauthorised person shall be allowed to the enclosure. The enclosure shall be kept clean and a metal bin shall be provided for waste are carbons.