Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(b) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(b)the procedure for the verification or re-verification and marking of working standards, the persons by whom the places at which and the intervals at which, they may be marked;