Patna High Court - Orders
Jai Kishan Kumar vs The Union Of India Through Its Senior ... on 17 December, 2018
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.2278 of 2018
Arising Out of PS. Case No.-698 Year-2016 Thana- KHAGARIA District- Khagaria
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Jai Kishan Kumar
... ... Petitioner/s
Versus
The Union Of India Through Its Senior Intelligence Officer, Directorate Of
Revenue, Intelligence, Regional Unit, Patna
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Binod Kumar
For the Respondent/s : Mr. S.D. Sanjay (ASG)
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CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
2 17-12-2018As prayed for on behalf of parties, list this matter on 07.01.2019 under the heading "For Admission".
(Sudhir Singh, J) Narendra/-
U