Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(2)(iii) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965 (iii)that there has been any failure on the part of the candidate or his proposer to comply with any of the provisions of Rules 6 and 8; or