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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in The Jammu and Kashmir General Sales Tax Act, 1962

(2)[ It extends to the whole of the State :Provided that nothing shall apply to the District of Ladakh up to [31st day of March, 1973.] [Sub-section 2 substituted by Act XXVII of 1967 w.e.f., 21-7-1962]