Section 2(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961
(a)[ 'bel' means a unit engaged or ordinarily engaged in the manufacture of rab and capable of handling not less than five metric tonnes of sugarcane per day for that purpose; [Substituted by Act No.4 of 1967.](aa)'cane' means sugarcane intended for use in a factory or a khandasari unit and includes the sugarcane intended for manufacturing rab or gur;]
