Section 21(xiii) in The Burdwan University Act, 1981.
(xiii)[ to determine, with the approval of the State Government, the terms and conditions of service of Teachers, Librarians and nonteaching staff of colleges other than Government Colleges] [Clauses (xiii) and (xiv) substituted by W.B. Act 8 of 1988 w.e.f. 15.4.81.];
