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Union of India - Section

Section 3 in The Payment Of Taxes (Transfer Of Property) Act, 1949

3. Payment of taxes before registration of documents.

(1)Where any document required to be registered under the provisions of clause (a), clause (b), clause (c) or clause (e) of sub- section (1) of section 17 of the Indian Registration Act, 1908 (16 of 1908 ), purports