Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(xxi) in Telangana District Boards Act, 1955 (xxi)'private market' means a market other than a public market or a market established under the [Hyderabad Agricultural Market Act, 1339 F.] [Repealed by Act No.16 of 1966.];
