Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(1)(i) in Agriculture University, Jodhpur Act, 2013 (i)its income from fees, endowments and grants and income from properties of the University including hostel, experimental stations and farms;