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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(i) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(i)The payment of cost capital not exceeding the privilege bank rate of interest, incurred by the Sponsor for setting up the University and investment made thereof;