Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 889] [Entire Act] State of Jharkhand - Subsection Section 889(iii) in Bihar Education Code, 1961 (iii)Sub-Inspectors of Schools whose duties lie within municipal areas draw a conveyance allowance of Rs. 20 a month, if they maintain a tumtum or of Rs. 7.50 a month if they keep a cycle.