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State of Karnataka - Section

Section 19 in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

19. Disbursement of the amount by the Commissioner to the claimants.

- After admitting a claim under this Act the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due and on such payment, the liability in relation to the Estate in respect of such claims shall stand discharged.