Rajasthan High Court - Jaipur
Vishnu Prakash R.Pungaliya. vs State Of Rajasthan & Others. on 23 September, 2014
Author: Ajay Rastogi
Bench: Ajay Rastogi
D.B.Special Appeal (Writ) No.932/2014. Vishnu Prakash R.Pungaliya. VERSUS State of Rajasthan & Others. 23.09.2014. HON'BLE MR.JUSTICE AJAY RASTOGI HON'BLE MR.JUSTICE J.K.RANKA Mr.C.L.Saini, Counsel for appellant. *****
Counsel, on instructions, wants to withdraw the instant appeal. Leave granted.
Consequently, the intra-court appeal is dismissed, as prayed.
(J.K.RANKA),J. (AJAY RASTOGI),J.
All corrections made in judgment/order have been incorporated in the judgment/order being emailed. Solanki DS, Sr.P.A