Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(b) in Andhra Pradesh Information Technology (Electronic Service Delivery ) Rules, 2011

(b)Any such authority shall have privileges for making or ordering changes only in respect of the electronic records pertaining to their own jurisdiction.