Section 64(2)(b) in The Factories Act, 1948

[Cites 0, Cited by 1] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(b) in The Factories Act, 1948

(b)of workers engaged in work in the nature of preparatory or complementary work which must necessarily be carried on outside the limits laid down for the general working of the factory, from the provisions of sections 51, 54, 55 and 56;

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Union of India - Subsection

Section 64(2)(b) in The Factories Act, 1948