Section 4(1)(a) in The Punjab Prohibition of Cow Slaughter Act, 1955

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State of Haryana - Subsection

Section 4(1)(a) in The Punjab Prohibition of Cow Slaughter Act, 1955

(a)whose suffering is such as to render its destruction desirable according to the certificate of the Veterinary Officer of the area or such other Officer of the Animal Husbandry Department as may be prescribed; or

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State of Haryana - Subsection

Section 4(1)(a) in The Punjab Prohibition of Cow Slaughter Act, 1955