Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(b) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(b)convey opium or medicine containing opium otherwise that-
(i)direct and in custody of a railway official up to the station at which the opium or medicine containing opium should leave the railway, and
(ii)according to the route prescribed in such pass.