Himachal Pradesh High Court
Unknown vs Daya Rani V. Union Of India And Others on 28 April, 2022
Bench: Sabina, Sandeep Sharma
Daya Rani v. Union of India and others .
CWP No. 2571 of 2022 28.04.2022 Present Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.
CWP NO. 2571 of 2022 & CMP No. 4826 of 2022 Notice. Mr. Balram Sharma, learned Assistant Solicitor General of India accepts notice on behalf of the respondents and seeks time to file reply.
In the meantime, respondents shall maintain status quo qua the services of the petitioner as it exists on the date of filing of the petition.
List with CWP No. 610 of 2022 and connected matters.
(Sabina ) Judge (Sandeep Sharma) Judge 28th April, 2022 (shankar) ::: Downloaded on - 28/04/2022 20:10:41 :::CIS