Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in Rajasthan Wild Animals and Birds Protection Act, 1951 13. [......] [Omitted by Section 4 of Rajasthan Act 27 of 1957 (Published in Rajasthan Gazette, Part. IV-A, Extraordinary dated 13.8.1957)]
