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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(n) in The Orissa Weights and Measures (Enforcement) Act, 1958

(n)the limits of error which may be tolerate din weights and measures and weighing and measuring instruments used or intended to be used in transaction for trade or commerce;