Delhi High Court - Orders
Sqn Ldr Dakshesh Yuvraj Singh Chauhan vs Union Of India & Ors on 24 February, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14651/2021
SQN LDR DAKSHESH YUVRAJ SINGH CHAUHAN
..... Petitioner
Through None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms.Manisha Agrawal Narain, CGSC
with Mr.Aditya Singh Deshwal, Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.02.2022 The hearing has been conducted through video conferencing. CM Nos.9878-79/2022 None is present for applicant/petitioner. Accordingly, present applications are dismissed in default and on account of non-prosecution.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 24, 2022/Arya Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.02.2022 11:57:11