Jammu & Kashmir High Court
Parag Milk Food Pvt. Ltd. And Anr. vs State And Ors. on 9 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No.323/2015, MP No.468/2015.
Date of order: 09.11.2017
Parag Milk Foods Pvt. Ltd. & Anr. V. State & Ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/appellant(s) : Mr. Virender Bhat, Advocate.
For respondent (s) : Mr. Sanjeev Padha, GA
Learned Government Advocate prays for and is granted four weeks' time, as last and final opportunity, to file response, failing which right of the respondents to file the reply shall stand closed and the writ petition shall be heard without reply.
List on 09.02.2018.
(Alok Aradhe) Judge Jammu 09.11.2017 Surinder Page 1 of 1