Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(3)(f) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (f)Special instructions, collecting moral information and special precautions to be taken;