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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Uttarakhand - Subsection

Section 86(2)(d) in Uttarakhand Panchayati Raj Act, 2016

(d)the members of the council of States and the members of the who are registered as elector within the Panchayat area.